SREE DURGA RICE MILLS vs. COMMISSIONER OF INCOME TAX, BURDWAN
ITA/215/2008HC CalcuttaWBCHCO001665200805 January 2023Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA1 pages
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O-98 ITA/215/2008 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE SREE DURGA RICE MILLS -Versus- COMMISSIONER OF INCOME TAX, BURDWAN BEFORE : THE HON’BLE JUSTICE T.S. SIVAGNANAM And THE HON’BLE JUSTICE HIRANMAY BHATTACHARYYA Date : 5th January, 2023 Appearance : Mr. Aryak Dutt, Adv. …for the respondent. The Court : None appears for the appellant. Learned standing counsel for the respondent/revenue is present. The appeal (ITA/215/2008) is dismissed for non- prosecution. (T.S. SIVAGNANAM, J.) (HIRANMAY BHATTACHARYYA, J.) S.Das/As.
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