COMMISSIONER OF INCOME TAX, KOLKATA - II, KOLKATA vs. M/S. V. N. ENTERPRISE LTD.

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ITA/184/2009HC CalcuttaWBCHCO003337200902 August 20161 pages

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IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE

ITA 184 of 2009

COMMISSIONER OF INCOME TAX, KOLKATA-II, KOLKATA VS M/S. V.N. ENTERPRISE LTD.

BEFORE : THE HON’BLE JUSTICE T.S. SIVAGNANAM

And THE HON’BLE JUSTICE HIRANMAY BHATTACHARYYA Date : 14th February, 2022

The Court : The matter was directed to appear under the heading ‘To Be Mentioned’ as the instant appeal is still shown to be pending. It appears from the order dated August 2, 2016 that the appeal stood dismissed. The Registrar (IT) is directed to ensure that this appeal should not be shown to be pending in the docket of this Hon’ble Court.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

s.pal/pkd.

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