LYTTON HOTEL vs. C.I.T.- XI KOLKATA

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ITA/144/2005HC CalcuttaWBCHCO002371200504 March 2022Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA1 pages

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IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE

ITA 144 of 2005

LYTTON HOTEL Vs C.I.T.-XI, KOLKATA

BEFORE : THE HON’BLE JUSTICE T.S. SIVAGNANAM

And THE HON’BLE JUSTICE HIRANMAY BHATTACHARYYA Date : 4th March, 2022

The Court : None appears for the appellant. Accordingly, the matter is dismissed for non-prosecution.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

s.pal/pkd.

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