SHAW WALLACE CO. LTD. vs. COMMISSIONER OF INCOME TAX

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ITA/144/2002HC CalcuttaWBCHCO003725200227 January 2021Bench: HON'BLE JUSTICE I. P. MUKERJI,HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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OD – 1 ORDER SHEET ITA 144 OF 2002 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE SHAW WALLACE CO. LTD. Versus COMISSIONER OF INCOME TAX BEFORE: The Hon'ble JUSTICE I. P. MUKERJI The Hon’ble JUSTICE MD. NIZAMUDDIN Date : 27TH JANUARY, 2021. Appearance: Mr. A. Mitra, Adv. Mr. S. Bhattacharjee, Adv. The Court : Learned counsel appearing for the appellant submits on instruction, that his client is not desirous of proceeding with the appeal. Accordingly, the appeal (ITA No.144 of 2002) is dismissed as not pressed. Interim order, if any, is vacated. (I. P. Mukerji, J.) (Md. Nizamuddin, J.) A Dey

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