COMMISSIONER OF INCOME TAX , KOL- 3, KOLKATA vs. M/S. BALJIT SECURITIES PVT LTD
ITA/143/2019HC CalcuttaWBCHCO002552201501 July 2024Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE AJAY KUMAR GUPTA1 pages
No AI summary yet for this judgment.
O-36
IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION ORIGINAL SIDE
ITA/143/2019
COMMISSIONER OF INCOME TAX , KOL- 3, KOLKATA VS M/S. BALJIT SECURITIES PVT LTD
BEFORE : THE HON’BLE JUSTICE SURYA PRAKASH KESARWANI
And THE HON’BLE JUSTICE AJAY KUMAR GUPTA Date : 1st July, 2024
1.
The case is called on. None appears for the appellant to press the appeal. 2. In view of the aforesaid, the appeal is dismissed for non- prosecution.
(SURYA PRAKASH KESARWANI, J.)
(AJAY KUMAR GUPTA, J.)
Recent GST High Court judgments
Search GST case law →- M/S Rentex Polymers Private Limited vs. Assistant Commissioner Of Central Goods And Services TaxDelhi · 29 Oct 2026
- M/S Maa Shila Traders vs. The State Of BiharPatna · 29 Oct 2026
- M/S Ashish Enterprises vs. Assistant Commissioner Gsto Ward No. 86Delhi · 29 Oct 2026
- M/S. Bhanwal Trading And Company vs. The Union Of INDIARajasthan · 28 Oct 2026
- M/S. Saraswati Enterprises vs. State Of RajasthanRajasthan · 28 Oct 2026