PRINCIPAL COMMISSIONER OF INCOME TAX-3, KOLKATA vs. APEEJAY SHIPPING LIMITED

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ITA/140/2018HC CalcuttaWBCHCO000156201801 July 2024Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE AJAY KUMAR GUPTA1 pages

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ORDER

O – 25 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE

ITA/140/2018 PRINCIPAL COMMISSIONER OF INCOME TAX-3, KOLKATA VS APEEJAY SHIPPING LIMITED

BEFORE : THE HON’BLE JUSTICE SURYA PRAKASH KESARWANI

AND THE HON’BLE JUSTICE AJAY KUMAR GUPTA Date : 1st July 2024.

1.

Case called out. None appears for the appellant to press the appeal. On earlier occasion i.e. on 22.05.2024 also, none appeared for the appellant to press the appeal. 2. In view of the aforesaid, the appeal is dismissed for non-prosecution.

(SURYA PRAKASH KESARWANI, J.)

(AJAY KUMAR GUPTA, J.)

S. Kumar

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