M/S. SICPA INDIA LTD. vs. COMMISSIONER OF INCOME TAX- III, KOLKATA
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Serial No. OD - 1 HIGH COURT AT CALCUTTA (ORIGINAL SIDE) ITA/135/2008 (Through Video Conferencing) M/s. SICPA INDIA LTD. ….Appellant(s) Through: Mr. Siddhartha Das, Advocate (VC) v/s COMMISSIONER OF INCOME TAX-III, KOLKATA . ….Respondent(s) Through: Mr. Tilak Mitra, Advocate (VC) Coram : HON’BLE MR. JUSTICE RAJESH BINDAL, JUDGE HON’BLE MR. JUSTICE ANIRUDDHA ROY, JUDGE O R D E R 1. Learned Counsel for the appellant submits that he may be permitted to withdraw the present appeal as the appellant wishes to pursue the application filed by it under Vivad Se Vishwas Scheme, 2020. 2. This appeal is dismissed as withdrawn with liberty as prayed for. KOLKATA 22.04.2021 GH/As. (ANIRUDDHA ROY) JUDGE (RAJESH BINDAL) JUDGE
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