COMMISSIONER OF INCOME TAX , CENTRAL-I,KOL vs. M/S. AMRIT FEEDS (P) LTD

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ITA/110/2018HC CalcuttaWBCHCO000038201821 May 2024Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ1 pages

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OD-6

ITA/110/2018

IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION ORIGINAL SIDE

COMMISSIONER OF INCOME TAX, CENTRAL-I, KOLKATA

-Versus-

M/S. AMRIT FEEDS (P) LTD.

BEFORE : THE HON’BLE JUSTICE SURYA PRAKASH KESARWANI

And THE HON’BLE JUSTICE RAJARSHI BHARADWAJ Date : 21st May, 2024. Appearance: Mr. Tilak Mitra, Adv. … for the appellant.

1.

Heard Mr. Tilak Mitra, learned senior standing counsel for the appellant states that since the respondent/assessee has gone in liquidation and the appellant assessee’s appeal being ITA/156/2018 has been dismissed, therefore, the present appeal filed by the revenue may also be dismissed. 2. In view of the statement made by the learned counsel for the revenue, the appeal is dismissed.

(SURYA PRAKASH KESARWANI, J.)

(RAJARSHI BHARADWAJ, J.)

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