MR GIRIDHARKRISHNA M vs. THE ASSISTANT COMMISSIONER OF INCOME TAX

- 1 - IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE 21ST DAY OF OCTOBER 2013 PRESENT

THE HON’BLE MR.JUSTICE N. KUMAR

AND

THE HON’BLE MR. JUSTICE H. BILLAPPA

ITA NO. 141 OF 2008

BETWEEN:

MR. GIRIDHARKRISHNA M. 131, TIME APARTMENTS 5TH MAIN, 6TH CROSS INDIRANAGAR BANGALORE - 560038 ... APPELLANT

(BY MS. A. YOGASREE, ADV.)

AND

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 14(1) HMT BHAVAN, 4TH FLOOR 59, BELLARY ROAD BANGALORE ... RESPONDENT

THIS ITA IS FILED UNDER SEC. 260-A OF THE I.T.ACT, 1961, PRAYING TO FORMULATE SUBSTANTIAL QUESTIONS OF LAW; AND ALLOW THE APPEAL AND SET ASIDE THE ORDER PASSED BY ITAT BANGALORE BENCH-B IN ITA NO. 898/BANG/2006 DT. 21/9/2007.

- 2 - THIS ITA COMING ON FOR ORDERS THIS DAY, N. KUMAR J. DELIVERED THE FOLLOWING:

O R D E R

Office objections not complied with. Appeal rejected.

Sd/- JUDGE

Sd/- JUDGE

Rd/-