RAJNISH KUMAR vs. THE COMMISSIONER OF INCOME TAX

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ITR/110/1983HC Punjab & HaryanaPHHC01007026198327 May 2024Bench: MR. JUSTICE SANJEEV PRAKASH SHARMA,MRS. JUSTICE SUDEEPTI SHARMA1 pages

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IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH 151 ITR-110-1983 Date of Decision: May 27, 2024 Rajnish Kumar ......Petitioner(s) Vs. The Commissioner of Income Tax ......Respondent(s) CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA HON'BLE MRS. JUSTICE SUDEEPTI SHARMA Present: None ---- SANJEEV PRAKASH SHARMA.J. (ORAL) No one has put in appearance on behalf of the petitioner. 2. Dismissed for non-prosecution. 3. All pending applications, if any, stand disposed of. (SANJEEV PRAKASH SHARMA) JUDGE

(SUDEEPTI SHARMA) JUDGE May 27, 2024 sonia arora Whether speaking/reasoned: Yes / No Whether reportable: Yes / No Sonia Arora 2024.05.28 16:00 I attest to the accuracy and integrity of this document

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