M/S SUKHMANI SOCIETY FOR CITIZEN SERVICES vs. ASSTT. COMMISSIONER OF INCOME TAX & ORS

207 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH ITA-83-2016 Date of decision: 05.09.2018 M/s Sukhmani Society for Citizen Services .... Appellant Versus Asstt. Commissioner of Income Tax & ors. .... Respondents CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL

HON'BLE MR. JUSTICE AVNEESH JHINGAN Present: None for the appellant. Mr. Denesh Goyal, Sr. Standing Counsel for the respondents. **** Ajay Kumar Mittal, J.(Oral) The case has been called twice but no one has put in appearance on behalf of the appellant. Dismissed for non-prosecution.

(AJAY KUMAR MITTAL) JUDGE 05.09.2018 (AVNEESH JHINGAN) sonia JUDGE Whether speaking/non-speaking? Yes/No Whether reportable? Yes/No SONIA BURA 2018.09.06 10:54 I attest to the accuracy and integrity of this document chandigarh