PARDEEP AGGARWALA vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
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IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH ITA No.597 of 2009 Decided on : 24.09.2015 Pardeep Aggarwala . . . Appellant Versus Income Tax Appellate Tribunal, Amritsar & Ors. . . . Respondents CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL HON'BLE MR. JUSTICE RAMENDRA JAIN PRESENT: None for the appellant. Mr. G.S. Hooda, Advocate for the respondents. **** AJAY KUMAR MITTAL, J. (Oral) No one had appeared on behalf of the appellant on 04.09.2015 and the case was adjourned for today. Today again, none has appeared on behalf of the appellant despite the case having been called twice. It appears that the appellant is not interested in pursuing this case. Dismissed for want of prosecution. (AJAY KUMAR MITTAL) JUDGE ( RAMENDRA JAIN) September 24, 2015 JUDGE Yogesh
SHARMA YOGESH 2015.09.29 10:43 I attest to the accuracy and integrity of this document
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