SHIVANI MADAN vs. PR. COMMISSIONER OF INCOME TAX, DELHI-01 & ANR.

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ITA - 133 / 2024HC Delhi26 February 20242 pages
For Petitioner: PRATEEK KUMAR
AI SummaryRemanded

What did the High Court hold?

The court allowed the applications for withdrawal of appearance subject to just exceptions. The appeals were adjourned to a future date for the appellant to appoint new counsel.

What were the facts?

The appellant's counsel sought to withdraw their appearance in these appeals due to their empanelment. The court directed that notice be issued to the appellant to engage another counsel.

What were the issues?

The primary issue was the withdrawal of counsel for the appellant and the subsequent need for the appellant to appoint new representation.

AI-generated summary — verify with the full judgment below

$~139, 140 & 27 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 133/2024

SHIVANI MADAN

..... Appellant Through: Mr. Prateek Kumar, Ms. Hasneeta Matta & Ms. Ankita, Advs.

versus

PR. COMMISSIONER OF INCOME TAX, DELHI-01 & ANR.

..... Respondents Through: Mr. Sunil Agarwal, SSC with Mr. Shivansh B. Pandya, JSC, Mr. Utkarsh Tiwari, Adv. 140 + ITA 134/2024

SHIVANI MADAN

..... Appellant Through: Mr. Prateek Kumar, Ms. Hasneeta Matta & Ms. Ankita, Advs.

versus

PR COMMISSIONER OF INCOME TAX DELHI 01 & ANR.

..... Respondents Through: Mr. Sunil Agarwal, SSC with Mr. Shivansh B. Pandya, JSC, Mr. Utkarsh Tiwari, Adv.

27 + ITA 573/2023

SMT. SHIVANI MADAN

..... Appellant Through: Mr. Prateek Kumar, Ms. Hasneeta Matta & Ms. Ankita, Advs.

versus

PR. COMMISSIONER OF INCOME TAX, This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 12:45:14

DELHI-01 & ANR.

..... Respondents Through: Mr. Sunil Agarwal, SSC with Mr. Shivansh B. Pandya, JSC, Mr. Utkarsh Tiwari, Adv.

CORAM:

HON'BLE MR. JUSTICE YASHWANT VARMA HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

26.02.2024 O R D E R

CM APPL. 11381/2024 (Ex.) in ITA 133/2024 CM APPL. 11383/2024 (Ex.) in ITA 134/2024

Allowed subject to all just exceptions.

Applications stand disposed of. ITA 133/2024 & CM APPL. 11382/2024 (Stay) ITA 134/2024 & CM APPL. 11384/2024 (Stay)

ITA 573/2023 & CM APPL. 52433/2023 (Stay)

Learned counsel for the appellant seeks to withdraw appearance in these appeals consequent to his empanelment.

In view of the aforesaid, let court notice issue to the appellant to engage another counsel.

List again on 08.05.2024.

YASHWANT VARMA, J

PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 26, 2024/kk

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 12:45:14

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