M/S BECKONS INDUSTRIES LTD. vs. COMMISSIONER OF INCOME TAX & ANR.
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HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH ITA-33-2012 (O&M) Reserved on 06.02.2023 Date of pronouncement:16.02.2023 M/s. Beckons Industries Limited ....Appellant Vs. Commissioner of Income Tax and another ....Respondents CORAM: HON'BLE MS. JUSTICE RITU BAHRI HON'BLE MRS. JUSTICE MANISHA BATRA Present: Ms. Radhika Suri, Senior Advocate with Mr. Abhinav Narang, Advocate and Mr. Ishan Aggarwal, Advocate for the appellant. Ms. Gauri Neo Rampal, Senior Standing Counsel for the respondent. **** Ritu Bahri, J. For detailed order, kindly see order of even date passed in ITA- 407-2011 (O&M) titled as M/s. Beekons Industries Limited V/s. Commissioner of Income Tax and another. Pending application (if any) stands disposed of. (RITU BAHRI) JUDGE 16.02.2023
(MANISHA BATRA) Divyanshi JUDGE Whether speaking/reasoned: Yes/No Whether reportable: Yes/No DIVYANSHI 2023.03.01 11:26 I attest to the accuracy and authenticity of this document/order
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