THE PR. COMMISSIONER OF INCOME TAX, ROHTAK vs. M/S NIPPON LEAKLESS TALBROS PVT. LTD.

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ITA/15/2019HC Punjab & HaryanaPHHC01147088201814 August 2019Bench: MR. JUSTICE AJAY TEWARI,MR. JUSTICE HARNARESH SINGH GILL1 pages

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IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH I.T.A No. 15 of 2019 (O&M) Date of Decision: 14.8.2019 Pr. Commissioner of Income Tax, Rohtak .......Appellant

Vs. Nippon Leakless Talbros Pvt. Ltd., Rewari

.......Respondent CORAM: HON’BLE MR. JUSTICE AJAY TEWARI HON'BLE MR. JUSTICE HARNARESH SINGH GILL Present: - None. ***** AJAY TEWARI

, J (ORAL)

No one has put in appearance on behalf of the appellant. Dismissed for non-prosecution. (AJAY TEWARI) JUDGE (HARNARESH SINGH GILL) August 14, 2019

JUDGE Gurpreet Whether speaking /reasoned : Yes/No Whether Reportable : Yes/No GURPREET SINGH 2019.08.16 14:49 I attest to the accuracy and authenticity of this document chandigarh

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