HARBINDER SINGH CHIMNI vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 GURGAON

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ITA/144/2019HC Punjab & HaryanaPHHC01004336201926 February 2020Bench: MR. JUSTICE AJAY TEWARI,MR. JUSTICE AVNEESH JHINGAN1 pages

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105 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH **** ITA No. 144 of 2019 (O&M) DECIDED ON:FEBRUARY 26, 2020 HARBINDER SINGH CHIMNI APPELLANT VERSUS DY. COMMISSIONER OF INCOME TAX CIRCLE-2, GURUGRAM RESPONDENT CORAM: HON'BLE MR. JUSTICE AJAY TEWARI HON'BLE MR. JUSTICE AVNEESH JHINGAN Present: None **** AJAY TEWARI, J (Oral): On first call there was a request for pass over. None has put in appearance on second call. Dismissed for non-prosecution. [AJAY TEWARI] JUDGE [AVNEESH JHINGAN] JUDGE FEBRUARY 26, 2020

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Whether speaking/ reasoned : Yes / No 2. Whether reportable : Yes / No SHAM SUNDER 2020.02.28 09:54 I attest to the authenticity and integrity of this document HIGH COURT CHANDIGARH

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