M/S INDUSTRIAL CABLES (INDIA ) LTD. vs. COMMR. OF INCOME TAX PATIALA
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Neutral Citation No. 2023:PHHC:049389-DB HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH ITA-13-2003 (O&M) Date of decision: 10.04.2023 M/s. Industrial Cables (India) Ltd. ....Appellant V/s. Commissioner of Income Tax, Patiala and another ....Respondents CORAM: HON'BLE MS. JUSTICE RITU BAHRI HON'BLE MRS. JUSTICE MANISHA BATRA Present: Mr. Divya Suri, Advocate with Ms. Sameeksha Gupta, Advocate for the appellant. Mr. Rishabh Kapoor, Advocate for the respondents. **** Ritu Bahri, J. For orders, see separate detailed order of even date passed in ITA-12-2003 titled as M/s. Industrial Cables (India) Ltd. vs. Commissioner of Income Tax, Patiala and another. Pending application stands disposed of. (RITU BAHRI) JUDGE 10.04.2023
(MANISHA BATRA) Divyanshi JUDGE Whether speaking/reasoned: Yes/No Whether reportable: Yes/No DIVYANSHI 2023.04.12 16:51 I attest to the accuracy and authenticity of this document/order
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