M/S ZEVRAAT vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND ANOTHER

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP no. 9700 of 2019 (O&M) Date of Decision : 11.04.2019 M/s Zevraat ....Petitioner(s) Versus Principal Commissioner of Income Tax, Central Gurugram and another ...Respondent(s) CORAM : HON'BLE MR.JUSTICE MAHESH GROVER HON'BLE MR JUSTICE LALIT BATRA Present : Mr.Alok Mittal, Advocate for the petitioner(s) MAHESH GROVER, J.(ORAL) After arguing at length, learned counsel for the petitioner prays for permission to withdraw the instant petition. Permitted to do so. Dismissed as withdrawn. (Mahesh Grover)

Judge 11.04.2019

(Lalit Batra) rekha Judge Whether speaking/reasoned Yes/No Whether reportable Yes/No REKHA SIHAG 2019.04.12 10:46 I attest to the accuracy and integrity of this document High Court, Chandigarh