HORIZON GLOBAL LIMITED vs. PR CHIEF COMMISSIONER OF INCOME TAX AND OTHERS

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH Sr. No.167 CWP-6808-2026 Date of decision: 16.04.2026 Horizon Global Limited ....Petitioner Versus Pr. Chief Commissioner of Income Tax and others ....Respondents CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL HON'BLE MS. JUSTICE LAPITA BANERJI Present: None for the petitioner. Mr. Varun Issar Sr. Standing Counsel for the respondents. * * * DEEPAK SIBAL, J. (Oral) 1. There is no representation on behalf of the petitioner. 2. Dismissed in default. (DEEPAK SIBAL) JUDGE (LAPITA BANERJI) JUDGE April 16, 2026 Jyoti 1 Whether speaking/reasoned Yes/No Whether reportable Yes/No JYOTI SHARMA 2026.04.16 18:43 I attest to the accuracy and integrity of this document chandigarh