M/S CJ DARCL LOGISTICS LTD. vs. DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CM-240-CWP-2025 in/and CWP-19635-2023(O&M) Date of decision: 14.01.2025 M/s C J Darcl Logistics Limited … Petitioner Versus Deputy Commissioner of Income Tax and others … Respondents CORAM: HON’BLE MR. JUSTICE ARUN PALLI HON’BLE MRS. JUSTICE SUDEEPTI SHARMA Present: Mr. B.M. Monga, Advocate, and

Mr. Rohit Kaura, Advocate, for the petitioner. Mr. Varun Issar, Senior Standing Counsel, for the respondent-Income Tax Dept. *** ARUN PALLI, J. (Oral) Learned counsel for the parties submit that during the pendency of the petition, certain developments have occurred, rendering it infructuous, and the same be disposed of as such. Ordered accordingly. ( Arun Palli )

Judge 14.01.2025 Rajan ( Sudeepti Sharma ) Judge Whether speaking / reasoned: YES/NO Whether Reportable: YES/NO RAJAN KUMAR 2025.01.15 19:22 I am approving this document