PRINCIPAL COMMISSIONER OF INCOME TAX, JAIPUR-II, vs. M/S SHIV SHAKTI DEVELOPERS
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[2024:RJ-JP:47845-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 87/2023 Principal Commissioner Of Income Tax, Jaipur-II, At New Central Revenue Building, Statue Circle, Jaipur (Raj.)- 302005. ----Appellant Versus M/s Shiv Shakti Developers, 601-603 Apeex Mall Tonk Road Lal Kothi, Jaipur (Rajasthan.) ----Respondent For Appellant(s) : Mr. Sandeep Pathak For Respondent(s) : - HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 22/11/2024 1. The tax effect in appeal is below Rupees Two Crores, in view of the circular of Central Board of Direct Taxes dated 17.09.2024, learned counsel for appellant seeks permission to withdraw the appeal. 2. The appeal is dismissed as withdrawn. 3. The formulated substantial question of law is kept open. (ASHUTOSH KUMAR),J (AVNEESH JHINGAN),J Mohita/Riya/3
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