PRINCIPAL COMMISSIONER OF INCOME TAX, vs. SHRI NITESH AGRAWAL

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ITA/86/2023HC RajasthanRJHC02042568202325 November 2024Bench: INDERJEET SINGH,VINOD KUMAR BHARWANI1 pages

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HIGH COURT OF CHHATTISGARH AT BILASPUR TAXC No. 86 of 2023 BALDEV INFRA PROJECTS PVT. LTD. versus THE DEPUTY COMMISSIONER OF INCOME TAX -2(1) 26/03/2025 Sourabh P. None appears on behalf of the appellant. Mr. Vijay Chawla, Advocate on behalf of Mr. Amit Chaudhari, Advocate for the Respondent. Today, the matter is listed for orders on default. Three weeks’ time is granted to counsel for the appellant to rectify the default failing which this tax appeal shall stands dismissed automatically without further reference to the Bench. Sd/- Sd/- (Sanjay K. Agrawal) (Sanjay Kumar Jaiswal)

Judge Judge SOURABH PATEL Digitally signed by SOURABH PATEL Date: 2025.03.27 09:36:10 +0530

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