DEPUTY COMMISSIONER OF INCOME TAX vs. SHRI ARUN NAGAR,
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[2024:RJ-JP:50832-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 82/2023 Deputy Commissioner Of Income Tax, (International Taxation), Jaipur, Ncr Building Statue Circle, C-Scheme, Jaipur. ----Appellant Versus Shri Arun Nagar, 1A Gokul Nagar, Udaipur. ----Respondent For Appellant(s) : Mr. Shantanu Sharma For Respondent(s) : HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 11/12/2024 Learned counsel for the appellant wants to withdraw this appeal in view of the circular dated 17.09.2024 issued by the department. In that view of the matter, the present appeal is dismissed, as prayed for. (VINOD KUMAR BHARWANI),J (INDERJEET SINGH),J Seema/38
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