MAN PRAKASH TALKIES PVT. LTD. vs. DEPUTY COMMISSIONER OF INCOME TAX

PDF · subscribers
ITA/73/2020HC RajasthanRJHC02041666202006 February 2025Bench: AVNEESH JHINGAN,PRAMIL KUMAR MATHUR1 pages
AI SummaryWithdrawn

What did the High Court hold?

The High Court granted the appellant's request to withdraw the appeals. Consequently, the appeals were dismissed as withdrawn. The court also noted that all pending applications associated with these appeals were consequently dismissed. No decision on the merits of the underlying tax dispute was made, as the appeals were disposed of solely on the basis of the withdrawal request.

What were the facts?

The appellant, Man Prakash Talkies Pvt. Ltd., filed two appeals (D.B. Income Tax Appeal No. 78/2020 and D.B. Income Tax Appeal No. 73/2020) before the High Court of Judicature for Rajasthan, Bench at Jaipur. The respondent was the Deputy Commissioner of Income Tax, Circle 2, Jaipur. The appeals were filed against orders or actions of the revenue. The specific assessment years and the nature of the dispute were not detailed in the provided text. The procedural history leading to the High Court's consideration is not elaborated.

What were the issues?

The primary issue before the High Court was whether the appeals filed by Man Prakash Talkies Pvt. Ltd. should be permitted to be withdrawn. The court had to decide on the consequence of such a withdrawal. The appellant's counsel sought permission to withdraw the appeals. The revenue's contentions were not recorded in the judgment.

AI-generated summary — verify with the full judgment below

[2025:RJ-JP:5252-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 78/2020 Man Prakash Talkies Pvt. Ltd., Having Its Registered Address At Upper Ground Floor, A-8, Golcha Trade Centre, M.i. Road, Jaipur. ----Appellant Versus Deputy Commissioner Of Income Tax, Circle 2, Jaipur Having Its Address At New Central Revenue Building Bhagwan Das Road, Statue Circle, C-Scheme, Jaipur. ----Respondent Connected With D.B. Income Tax Appeal No. 73/2020 Man Prakash Talkies Pvt. Ltd., Having Its Registered Address At Upper Ground Floor, A-8, Golcha Trade Centre, M.i. Road, Jaipur. ----Appellant Versus Deputy Commissioner Of Income Tax, Circle 2, Jaipur Having Its Address At New Central Revenue Building Bhagwan Das Road, Statue Circle, C-Scheme, Jaipur. ----Respondent For Appellant(s) : Mr. Muzaffar Iqbal for Mr. Siddharth Ranka For Respondent(s) : Mr. Anuroop Singhi with Mr. NS Bhati HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE PRAMIL KUMAR MATHUR Order 06/02/2025 Learned counsel for the appellants seeks permission to withdraw the Appeals. The appeals are dismissed as withdrawn. All pending application(s) stand dismissed. (PRAMIL KUMAR MATHUR),J (AVNEESH JHINGAN),J Sunita/monika/40-41

Recent GST High Court judgments

Search GST case law →