SMT MEENA BAJAJ vs. THE INCOME TAX OFFICER

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ITA/228/2018HC RajasthanRJHC02065967201808 January 2021Bench: SABINA,CHANDRA KUMAR SONGARA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 228/2018 Smt. Meena Bajaj, 211, Pink City Tower, Jhotwara Road, Bani Park, Jaipur ----Appellant Versus The Income Tax Officer, Ward-3(2), Jaipur ----Respondent For Appellant(s) : Mr. Sandeep Taneja, Advocate through Video Conferencing For Respondent(s) : Mr. Anuroop Singhi, Advocate through Video Conferencing HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 08/01/2021 Learned counsel for the appellant has submitted that he may be permitted to withdraw the appeal to enable the appellant to take benefit under the Vivad Se Vishwas Scheme. Ordered accordingly. D.B. Civil Misc. Application No. 1/2020 stands disposed of. (CHANDRA KUMAR SONGARA),J (SABINA),J Satyendra/19

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