THIRUVANANTHAPURAM SERVICE CO OPERATIVE BANK LIMITED vs. THE COMMISSIONER OF INCOME TAX (APPEALS)

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE GOPINATH P. FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946 WP(C) NO. 8824 OF 2020 PETITIONER: THIRUVANANTHAPURAM SERVICE CO OPERATIVE BANK LIMITED, GOVERNMENT PRESS ROAD, PUTHENCHANTHA, THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS SECRETARY, V.S. RAMESH. BY ADVS. SRI.ANIL D. NAIR SRI.SREEJITH R.NAIR SRI.GOKULRAJ L. SMT. ARYA ANIL SMT.SRI HARINI S.P. RESPONDENT: THE COMMISSIONER OF INCOME TAX (APPEALS) TRIVANDRUM-695 003. BY ADV, CHRISTOPHER ABRAHAM (SC) THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 24.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P (C) No.8824/2020 2 J U D G M E N T When this matter is taken up for consideration today, learned counsel appearing for the petitioner seeks permission to withdraw the writ petition. Accordingly, the writ petition will stand dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE ats