PRINCIPAL COMMISSIONER OF INCOME TAX, vs. GOOD WILL IMPEX LIMITED

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ITA/98/2023HC RajasthanRJHC02030190202325 November 2024Bench: INDERJEET SINGH,VINOD KUMAR BHARWANI1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 98/2023 Principal Commissioner Of Income Tax, Jaipur-II, At New Central Revenue Building Bhagwan Das Road Jaipur 302005 (Raj.) ----Appellant Versus Good Will Impex Limited, G-1/95-96 Sitapura Industries Area Sanganer Jaipur-302002 (Rajasthan) ----Respondent For Appellant(s) : Mr. Sandeep Pathak. For Respondent(s) : Mr. Shankar Lal Poddar. HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 25/11/2024 Counsel for the appellant wants to withdraw this appeal in view of the Circular No.09/2024 dated 17.09.2024 issued by the Board. In that view of the matter, this appeal stands dismissed as prayed for. (VINOD KUMAR BHARWANI),J (INDERJEET SINGH),J Tushar/84

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