PR. C.I.T. II, JODHPUR vs. YAMUNA PRASAD PESHWA

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ITA/98/2018HC RajasthanRJHC01030397201803 August 2018Bench: PRADEEP NANDRAJOG,DINESH MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 98/2018 Pr. Commissioner Of Income Tax - Ii , Jodhpur. ----Appellant Versus Yamuna Prasad Peshwa , Prop. M/s Vinayak Traders, Anand Bhawan, Near Filter House, Chopasani Road, Jodhpur. ----Respondent For Appellant(s) : Mr. Sunil Bhandari For Respondent(s) : Mr. Anjay Kothari HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG HON'BLE MR. JUSTICE DINESH MEHTA Order 03/08/2018 1. Learned counsel for the appellant submits that as the tax effect in the present appeal is less than Rs.50.00 lacs; in view of the Circular dated 11.07.2018, he does not press it. 2. The appeal is disposed of as not pressed. (DINESH MEHTA),J (PRADEEP NANDRAJOG),CJ Himanshu/-37

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