PR. COMMISSIONER OF INCOME TAX vs. M/S. BITTHAL DAS PARWAL

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ITA/96/2020HC RajasthanRJHC02068577202023 February 2024Bench: AVNEESH JHINGAN,SHUBHA MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 96/2020 Pr. Commissioner Of Income Tax, Central, New Central Revenue Building, Statue Circle, Jaipur (Raj.) ----Appellant Versus M/s. Bitthal Das Parwal, Huf, 376, Nahargarh Road, Chandpole Bazar, Jaipur. ----Respondent For Appellant(s) : Mr. Siddharth Bapna For Respondent(s) : Mr. Prakul Khurana, Mr. Rajat Sharma, Mr. Aryan Singh Chauhan HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 23/02/2024 1. Counsel appearing for the appellant submits that the issue of maintainability of appeal has already been decided by this Court in D.B. Income Tax Appeal No. 90/2020 (Pr. Commission of Income Tax Vs. M/s Hari Narain Parwal, and other connected matters, decided on 21.02.20224. 2. The appeal is dismissed in the same terms. (SHUBHA MEHTA),J (AVNEESH JHINGAN),J Pcg/61

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