COMMISSIONER OF INCOME TAX vs. DIVISIONAL FOREST OFFICER

[2024:RJ-JP:41123-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 95/2024 Commissioner Of Income Tax, Tds, Ncr Building, Statue Circle, Jaipur. ----Appellant Versus Divisional Forest Officer, Ajmer. ----Respondent For Appellant(s) : Mr.Anurag Mathur, Adv. Mr.Aditya Doda, Adv. Mr.Parth Vashistha, Adv. for Mr.Shantanu Sharma, Adv. For Respondent(s) : HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 26/09/2024 1. The tax effect in appeal is below Rupees Two Crores, in view of the circular of Central Board of Direct Taxes dated 17.09.2024, learned counsel for appellant seeks permission to withdraw the appeal. 2. The appeal is dismissed as withdrawn. 3. The formulated substantial question of law is kept open. (ASHUTOSH KUMAR),J (AVNEESH JHINGAN),J HS/Tanisha/12