PRINCIPAL COMMISSIONER OF INCOME TAX-I, vs. M/S RAJASTHAN LAND DEVELOPERS PVT. LTD.
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[2024:RJ-JP:46003-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 95/2020 Principal Commissioner Of Income Tax-I, New Central Revenue Building, Statue Circle, Jaipur (Raj) ----Appellant Versus M/s Rajasthan Land Developers Pvt. Ltd., M/s Rajasthan Land Developers Pvt Ltd, 69/4, New Sanganer Road, Jaipur. ----Respondent For Appellant(s) : Mr. Anuroop Singhi For Respondent(s) : Mr. Mohit Khandelwal HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 07/11/2024 1. The tax effect in appeal is below Rupees Two Crores, in view of the circular of Central Board of Direct Taxes dated 17.09.2024, learned counsel for appellant seeks permission to withdraw the appeal. 2. The appeal is dismissed as withdrawn. 3. The formulated substantial question of law is kept open. (UMA SHANKER VYAS),J (AVNEESH JHINGAN),J Simple Kumawat /12
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