COMMISSIONER OF INCOME TAX-CENTRAL, JPR vs. M/S I-VIEW MOTION PICTURE PVT. LTD.

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ITA/94/2017HC RajasthanRJHC01040617201707 August 2018Bench: PRADEEP NANDRAJOG,DINESH MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 94/2017 Commissioner Of Income Tax-Central , Jaipur. ----Appellant Versus M/s I-View Motion Picture Pvt. Ltd. , Flat No. 1001-1004, Radhey Darsan, Kandiwali, Mumbai. ----Respondent For Appellant(s) : Mr. K.K Bissa For Respondent(s) : Mr. Vineet Dave HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG HON'BLE MR. JUSTICE DINESH MEHTA Order 07/08/2018 1. Learned counsel for the appellant submits that as the tax effect in the present appeal is less than Rs.50.00 lacs; in view of the Circular dated 11.07.2018, he does not press it. 2. The appeal is disposed of as not pressed. (DINESH MEHTA),J Anurag/-109 (PRADEEP NANDRAJOG),CJ

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