PR. COMMISSIONER OF INCOME TAX, UDAIPUR vs. M/S RAJTECH CONSTRUCTION PVT. LTD.

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ITA/91/2018HC RajasthanRJHC01027602201808 October 2018Bench: SANGEET LODHA,DINESH MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 91/2018 Pr. Commissioner Of Income Tax, Udaipur. ----Appellant Versus M/s Rajtech Construction Pvt. Ltd., Kaka Saheb Dargah Road, Pratapgarh. ----Respondent For Appellant(s) : Mr. G.S. Chouhan on behalf of Mr. K.K. Bissa. HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE DINESH MEHTA Order 08/10/2018 In view of Circular No.3/18 dated 11.7.18 issued by the Ministry of Finance, Department of Revenue, Central Board Direct Taxes, Government of India, New Delhi, the tax effect involved in the present appeal being less than Rs.50 lacs, learned counsel appearing for the appellant seeks permission to withdraw the appeal. Permission is granted. The appeal is dismissed as withdrawn. (DINESH MEHTA),J (SANGEET LODHA),J DJ/-34

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