MOHD.YUNUS vs. D.C.I.T.CIRCLE-2,BIKANER

[2024:RJ-JD:11348-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 91/2010 Mohd.yunus ----Appellant Versus D.c.i.t.circle-2,bikaner ----Respondent For Appellant(s) : None present For Respondent(s) : Mr. KK Bissa, GC HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI HON'BLE MR. JUSTICE MUNNURI LAXMAN Order 06/03/2024 The matter is listed in the category of 'oldest cases for early disposal'. None appears on behalf of the appellant. The instant Income Tax Appeal is dismissed in default. However, the appellant shall be at liberty to move an appropriate application for revival of the appeal, in case required. (MUNNURI LAXMAN),J (DR. PUSHPENDRA SINGH BHATI),J 5-Sudheer/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 07/03/2024 at 06:30:49 PM) (Downloaded on 28/10/2026 at 12:01:45 AM)