PR. COMMISSIONER OF INCOME TAX, JODHPUR vs. SMT. PREM LATA BISHNOI
ITA/90/2018HC RajasthanRJHC01015792201807 August 2018Bench: PRADEEP NANDRAJOG,DINESH MEHTA1 pages
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 90/2018 Pr. Commissioner Of Income Tax-Ii , Jodhpur. ----Appellant Versus Smt. Prem Lata Bishnoi , 41B, 9Th E Road Sardarpura, Jodhpur. ----Respondent For Appellant(s) : Mr. Sunil Bhandari For Respondent(s) : Mr. Rajat Arora Mr. Dinesh Bothra HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG HON'BLE MR. JUSTICE DINESH MEHTA Order 07/08/2018 1. Learned counsel for the appellant submits that as the tax effect in the present appeal is less than Rs.50.00 lacs; in view of the Circular dated 11.07.2018, he does not press it. 2. The appeal is disposed of as not pressed. (DINESH MEHTA),J Himanshu/-116 (PRADEEP NANDRAJOG),CJ
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