THE PRINCIPAL COMMISSIONER OF INCOME TAX vs. M/S MACRO PROPERTIES PVT.LTD.

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ITA/84/2024HC RajasthanRJHC02036967202405 December 2025Bench: INDERJEET SINGH,RAVI CHIRANIA1 pages

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[2025:RJ-JP:49564-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 84/2024 The Principal Commissioner Of Income Tax, (Central), Rajasthan 4Th Floor, Lic Building, Bhawani Singh Road, Ambedkar Circle, Jaipur ----Appellant Versus M/s Macro Properties Pvt.ltd., M-28, Income Tax Colony, Tonk Road, Jaipur (Pan/gir No. Aafcm3633D) ----Respondent For Appellant(s) : Ms. Tanushka Saxena, Adv. for Mr. Siddharth Bapna, Adv. For Respondent(s) : Mr. Sourav Harsh, Adv. for Mr. Siddharth Ranka, Adv. HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE RAVI CHIRANIA Order 05/12/2025 Counsel for the appellant wants to withdraw this income tax appeal on the ground of low tax effect. In that view of the matter, this income tax appeal stands dismissed, as prayed for. (RAVI CHIRANIA),J (INDERJEET SINGH),J JYOTI /114

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