THE PRINCIPAL COMMISSIONER OF INCOME TAX vs. YASHWANT KUMAR SHARMA
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[2024:RJ-JP:47172-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 82/2024 The Principal Commissioner Of Income Tax, (Central), Rajasthan, 4Th Floor, Lic Building, Bhawani Singh Road, Ambedkar Circle, Jaipur. ----Appellant Versus Yashwant Kumar Sharma, F-108, Industrial Area, Makhupura Parbatpura, Ajmer. ----Respondent For Appellant(s) : Mr. Mehyul Mittal, Adv. for Mr. Siddharth Bapna, Adv. For Respondent(s) : - HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 18/11/2024 1. The tax effect in appeal is below Rupees Two Crores, in view of the circular of Central Board of Direct Taxes dated 17.09.2024, learned counsel for appellant seeks permission to withdraw the appeal. 2. The appeal is dismissed as withdrawn. 3. The formulated substantial question of law is kept open. (ASHUTOSH KUMAR),J (AVNEESH JHINGAN),J Mohita/Riya/7
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