PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs. M/S ROYAL JEWELLERS

[2024:RJ-JP:45091-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 78/2024 Principal Commissioner Of Income Tax-1, Income Tax Department, New Central Revenue Building, Bhagwan Dass Road, Statue Circle, Jaipur, Rajasthan ----Appellant Versus M/s Royal Jewellers, 1756, Telipara, Chaura Rasta, Jaipur ----Respondent For Appellant(s) : Mr.Anuroop Singhi with Mr.Aditya Khandelwal For Respondent(s) : HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 25/10/2024 1. Learned counsel for the appellant does not want to press this appeal as the same is covered by the Circular No.09/2024 dated 17th September, 2024. 2. In view of the above, the present appeal is dismissed as not pressed. 3. Stay application and/or any other pending application(s), if any, also stand disposed of. (PRAVEER BHATNAGAR),J (PANKAJ BHANDARI),J Preeti Asopa /19