PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs. M/S ROYAL JEWELLERS
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[2024:RJ-JP:43300-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 77/2024 Principal Commissioner Of Income Tax-1, Income Tax Department, New Central Revenue Building, Bhagwan Dass Road, Statue Circle, Jaipur, Rajasthan ----Appellant Versus M/s Royal Jewellers, 1756, Telipara, Chaura Rasta, Jaipur ----Respondent For Appellant(s) : Mr. Anuroop Singhi, Adv.with Mr. Aditya Khandelwal, Mr.N.S. Bhati HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 16/10/2024 Counsel for the appellant wants to withdraw the present appeal in light of the Circular No.09/2024, dated 17.09.2024. D.B. Income Tax Appeal is accordingly, dismissed as withdrawn. Pending applications, if any, stand disposed. (PRAVEER BHATNAGAR),J (PANKAJ BHANDARI),J CHANDAN /29
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