C.I.T. UDAIPUR vs. VIRENDRA KUMAR GOWADIA

IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR. *** D.B. INCOME TAX APPEAL NO.77/2014 (COMMISSIONER OF INCOME TAX, UDAIPUR V/S VIRENDRA KUMAR GOWADIA ) *** DATE OF ORDER

28.07.2015

HON'BLE MR. GOVIND MATHUR,J HON'BLE MISS JAISHREE THAKUR ,J

Mr.K.K. Bissa assisted by Mr.Gajendra Singh Chouhan & Mr.H.G.Chanda for the appellant. From the facts averred in the judgment passed by the Income Tax Appellate Tribunal, it is apparent that the finding is based on appreciation of facts that does not involve any substantial question of law. The appeal, thus, is dismissed. [JAISHREE THAKUR], J. [GOVIND MATHUR], J. Anil Singh