PR. COMMISSIONER OF INCOME TAX, UDAIPUR vs. M/S KHURANA CONSTRUCTION

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ITA/66/2016HC RajasthanRJHC01022991201607 August 2018Bench: PRADEEP NANDRAJOG,DINESH MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 66/2016 Pr. Commissioner Of Income Tax , Udaipur ----Appellant Versus M/s Khurana Construction , 35-A, Ambavgarh, Udaipur ----Respondent For Appellant(s) : Mr. K.K Bissa For Respondent(s) : Mr. Sanjay Nahar HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG HON'BLE MR. JUSTICE DINESH MEHTA Order 07/08/2018 1. Learned counsel for the appellant submits that as the tax effect in the present appeal is less than Rs.50.00 lacs; in view of the Circular dated 11.07.2018, he does not press it. 2. The appeal is disposed of as not pressed. (DINESH MEHTA),J Anurag/-98 (PRADEEP NANDRAJOG),CJ

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