PR. COMMISSIONER OF INCOME TAX, AJMER vs. M/S DYNAMIC ELECPOWER PVT. LTD.
ITA/65/2018HC RajasthanRJHC01018354201807 August 2018Bench: PRADEEP NANDRAJOG,DINESH MEHTA1 pages
No AI summary yet for this judgment.
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 65/2018 Pr. Commissioner Of Income Tax , Ajmer. ----Appellant Versus M/s Dynamic Elecpower Pvt. Ltd. , G - 68, Riico Industrial Area, Bilia, Bhilwara Rajasthan. ----Respondent For Appellant(s) : Mr. K.K. Bissa HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG HON'BLE MR. JUSTICE DINESH MEHTA Order 07/08/2018 1. Learned counsel for the appellant submits that as the tax effect in the present appeal is less than Rs.50.00 lacs; in view of the Circular dated 11.07.2018, he does not press it. 2. The appeal is disposed of as not pressed. (DINESH MEHTA),J Anurag/132 (PRADEEP NANDRAJOG),CJ
Recent GST High Court judgments
Search GST case law →- Kamlasana Impex Private Limited vs. Director General Of GST Intelligence (Hq) Delhi) & Anr.Delhi · 27 Oct 2026
- Ritu Gautam Proprietor Of Ms Heritage International vs. Additional Commissioner Central Goods And Services Tax Appeals Ii Delhi & Anr.Delhi · 27 Oct 2026
- Sutha vs. The State Tax Officer(Inspection-3)Madras · 27 Oct 2026
- M/S.Sri Satya Sai Constructions vs. The State Of Andhra PradeshAndhra Pradesh · 27 Oct 2026
- Anisha Busa vs. Sibar Institute Of Dental SciencesAndhra Pradesh · 27 Oct 2026