PR COMMISSIONER OF INCOME TAX, KOTA vs. SUDHA HOSPITAL and MEDICAL RESEARCH CENTRE

HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 64/2018 Pr. Commissioner Of Income Tax, Kota ----Appellant Versus Sudha Hospital And Medical Research Centre Pvt. Ltd., 11-A, Talwandi, Kota ----Respondent For Appellant(s) : Ms. Parinitoo Jain with Ms. Shiva Goyal For Respondent(s) : HON'BLE MR. JUSTICE K.S.JHAVERI HON'BLE MR. JUSTICE VIJAY KUMAR VYAS Order 08/05/2018 The appeal is not maintainable at this stage. However, it will be open for the appellant to challenge the same by way of review and the Tribunal will consider the review application preferred by the appellant. The time taken till today from filing of this appeal will be taken into consideration while considering the rectification application. Liberty is granted to challenge both the order. The appeal stands disposed of. (VIJAY KUMAR VYAS),J (K.S.JHAVERI),J A.Sharma/5