MEGHA COLONIZERS PVT. LTD. vs. INCOME TAX OFFICER

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ITA/6/2025HC RajasthanRJHC02000375202511 February 2025Bench: AVNEESH JHINGAN,PRAMIL KUMAR MATHUR1 pages

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[2025:RJ-JP:5853-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 6/2025 Megha Colonizers Pvt. Ltd., C-9, Barwara House Colony, Ajmer Road, Jaipur Through Its Director Shri Nand Kishor Gupta, Pan Aaccm9276D. ----Appellant Versus Income Tax Officer, Ward 6(2), Jaipur, New Central Revenue Building, Bhagwan Dass Road, Statue Circle, Jaipur. ----Respondent For Appellant(s) : Mr.Rohan Chatter for Mr.Siddharth Ranka For Respondent(s) : HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE PRAMIL KUMAR MATHUR Order 11/02/2025 Learned counsel for the appellant seeks permission to withdraw the appeal. The appeal is dismissed as withdrawn. (PRAMIL KUMAR MATHUR),J (AVNEESH JHINGAN),J Monika/95

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