PR. COMMISSINER OF INCOME TAX vs. M/S VAIBHAV GLOBAL LIMITED
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No.56/2019 Pr. Commissioner of Income Tax, Jaipur-II, Jaipur ----Appellant Versus M/s Vaibhav Global Limited, Formerly Known As Vaibhav Gems Ltd. K-6-B, Fateh Tiba, Adrash Nagar, Jaipur Pan - AAACV4679F ----Respondent For Appellant(s) : Mr. Amit Malani, Advocate for Mr. R.B. Mathur, Senior Advocate For Respondent(s) : Mr. Gunjan Pathak, Advocate HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN Order 05/04/2022 Learned counsel for the appellant seeks to withdraw the appeal on the ground that tax effect is less than one crore. The appeal is accordingly dismissed as withdrawn. (SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Karan/35
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