PRINCIPAL COMMISSIONER OF INCOME TAX-I vs. M/S GRASS FIELD FARMS AND RESORTS P. LTD.
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[2026:RJ-JP:16106-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 54/2019 Principal Commissioner Of Income Tax-I, New Central Revenue Building, Statue Circle, Jaipur (Raj.) ----Appellant Versus M/s Grass Field Farms And Resorts P. Ltd., K-107, Club Lane, Janpath, Shyam Nagar, Jaipur. ----Respondent For Appellant(s) : Mr. Nitin Jain For Respondent(s) : Ms. Mahi Yadav, AAG with Mr. Rohan Mittal, AAAG, Mr. Ayush Jain and Mr. Kuldeep Singh Rathore, AAAG HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE ASHOK KUMAR JAIN Order 17/04/2026 Learned counsel for appellant on instructions from the department wants to withdraw this appeal. Both the parties are at liberty to avail alternative remedy available under the law. With aforesaid observation, the appeal is dismissed as withdrawn. (ASHOK KUMAR JAIN),J (INDERJEET SINGH),J PREETI VALECHA /48
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