COMMISSIONER OF INCOME TAX, JAIPUR vs. M/S KRISHI UPAJ MANDI SAMITI, SADULSHAHA

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ITA/51/2016HC Rajasthan07 January 2019Bench: SANGEET LODHA, DINESH MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 51/2016 Commissioner Of Income Tax Exemptions, Jaipur ----Appellant Versus M/s Krishi Upaj Mandi Samiti, Sadulshahar ----Respondent For Appellant(s) : Mr. K. K. Bissa. For Respondent(s) : Mr. Rajesh Choudhary. HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE DINESH MEHTA Order 07/01/2019 Learned counsel for the appellant seeks permission to withdraw the present appeal. Permission is granted. Accordingly, the appeal is dismissed as withdrawn. (DINESH MEHTA),J (SANGEET LODHA),J 25-A.Arora/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 08/01/2019 at 05:24:47 PM) (Downloaded on 28/10/2026 at 12:50:05 AM)

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