SUPREME CYLINDERS LIMITED vs. ASSISTANT COMMISSIONER OF INCOME TAX

HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 45/2019 Supreme Cylinders Limited, A-146K, Industrial Area, Bhiwadi, Alwar ----Appellant Versus Assistant Commissioner Of Income Tax, Circle 2, Alwar ----Respondent For Appellant(s) : Ms. Gunjan Pathak through V.C. For Respondent(s) : Mr. Parintoo Jain through V.C. HON'BLE MR. JUSTICE GOVERDHAN BARDHAR HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 08/04/2021 Learned counsel for the petitioner wants to withdraw the instant appeal. Accordingly, instant appeal is dismissed as withdrawn. (MANOJ KUMAR VYAS),J (GOVERDHAN BARDHAR),J Aks/ashu /23