THE PRINCIPAL COMMISSIONER OF INCOME TAX, vs. SHRI MADAN MOHAN GUPTA,
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[2026:RJ-JP:15696-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 43/2025 The Principal Commissioner Of Income Tax, (Central), Rajasthan, Room No. 402, 4Th Floor, Lic Building, Bhawani Singh Road, Ambedkar Circle, Jaipur- 302005. ----Appellant Versus Shri Madan Mohan Gupta, 205-C, Talwandi, Kota (Pan/gir No. Adfpg 0108 D). ----Respondent For Appellant(s) : Mr. Siddharth Bapna, Advocate. For Respondent(s) : Mr. Gunjan Pathak, Advocate. Mr. Aditya Bohra, Advocate. HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE ASHOK KUMAR JAIN Order 15/04/2026 Defect(s) pointed out by the office are waived. The appeal is dismissed in view of the judgment passed by a Co-ordinate Bench of this Court in the matter of ‘The Principal Commissioner of Income Tax versus Shri Shailendra Kumar Gupta’ along with another connected matters in D. B. Income Tax Appeal No.44/2025. (ASHOK KUMAR JAIN),J (INDERJEET SINGH),J Tushar/171
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