COMMISSIONER OF I T JAIPUR vs. M/S RASHTRADOOTH U P JAIPUR
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[2023:RJ-JP:32348-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 43/2002 Commissioner of Income Tax-I, Jaipur, Central Revenue Building, Near Statue Circle, Bhagwan Dass Road, Jaipur. ----Appellant Versus M/s Rashtradoot (HUF), “Sudharma” Chameliwala Market, M.I. Road, Jaipur. ----Respondent For Appellant(s) : Mr. Anuroop Singhi, Advocate For Respondent(s) : Mr. Anant Kasliwal, Sr. Advocate assisted by Ms. Charu Pareek, Advocate HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Judgment / Order 01/11/2023 At the outset, learned counsel appearing for the Revenue would submit that, at this stage, when the appeal comes up for hearing, in view of monetary limit subsequently provided, this appeal need not to be pressed. Accordingly, this appeal is dismissed as not pressed. (SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Mohita /3
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